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State of Rajasthan - Section

Section 1 in New Pay Scales of Members of Rajasthan Judicial Service

1.

The scales of pay of members of the Rajasthan Judicial Service shall be follows:-
S.No. Name of Post Grade Scale of pay
1 2 3 4
(a) Civil Judge (Junior Division) III 9000-250-10750-300-13150-350-14550.
(b) Cum-Judicial Magistrate (F.C.) II If found suitable by the High Court on completionof satisfactory and continuous service of five years from thedate of entry and has passed the departmental examination, ifany, prescribed by the High Court Rs. 10750-300-13150-350-14900.
(c) -do- I If found suitable by the High Court aftercompletion of an other five years of satisfactory and continuousservice. Rs. 12850-300-13150-350-15950-400-17550.
(d) Civil Judge (Senior Division) cum-Chief JudicialMagistrate or Additional Chief Judicial Magistrate III Rs. 12850-300-13150-350-15950-400-17550.
(e) -do- II If found suitable by the High Court after Fiveyears of satisfactory and continuous service in Civil Judge(S.D.) Grade III Rs. 14200-350-15950-400-18350.
(f) -do- I If found suitable by the High Court aftercompletion of another five years of satisfactory and continuousservice in Civil Judge (S.D.) Grade II Rs.16750-400-19150-450-20500.
Explanation: - A promotion in ACP shall not affect pay stage or date of increment.(1.2) (a) The initial pay of a person appointed to the RJS as Civil Judge (Junior Division) Grade III on or after 1st July, 1996, shall be the minimum of the scale of pay admissible to him as prescribed above, but he shall be entitled to three advance grade increments if he posses post graduate degree in law i.e. L.L.M. from a recognized university at the time of entry in the service, or he shall be entitled to have his pay protected as per existing rules if prior to joining RJS he is a government servant of the State of Rajasthan.
(b)In addition to the pay aforesaid, special pay shall be admissible as provided in the rules from time to time.
(1.3) The Scales of pay of members of the Rajasthan Higher Judicial shall be as follows:
S.No Name of post Grade Scale
(a) District Judges including Additional District Judges Entry Level Rs. 16750-400-19150-450-20500.
(b) District Judges Selection Grade Rs. 18750-400-19150-450-21850-500-22850.
(c) District Judges Super time Scale Rs. 22850-500-24850.
(1.4) (a) In case of a promoted officer, if promoted on or after 1st July, 1996, his pay in the aforesaid scale shall be fixed in accordance with the rules and instructions that have been issued or may hereinafter be issued from time to time.
(b)The initial pay of a direct recruit, joining on or after 1st July, 1996 shall be fixed at such stage in the permissible time scale by allowing him one increment for every completed one year on or above seven years of practice at the bar subject to a maximum of five increments.
(c)In addition to the pay as aforesaid, special pay or deputation allowance shall be admissible as provided in the rules from time to time.
(d)Selection Grade. (1) The members of the Rajasthan Higher Judicial Service shall be eligible for promotion, permanently, to twenty-five percent of the effective strength of the RHJS officers w.e.f. 1st July, 1996, in the selection grade on completion of not less than five years of continuous service in the cadre. The twenty-five percent of the effective strength in the RHJS was/is:-
Year Post
1996-97 46
1997-98 49
1998-99 48
1999-2000 51
2000-2001 47
2001-2002 57
2002-2003 71
(ii)Promotion to the selection grade shall be made on merit and suitability in all respects with due regard to seniority and no member of the service shall be entitled as of right to such promotion.
(e)Supertime Scale. The members of the Rajasthan Higher Judicial Service shall be eligible for promotion, permanently or provisionally, w.e.f. 1st July, 1996 to ten percent of the effective strength of the RHJS officers in the Supertime scale on completion of not less than three years of continuous satisfactory service as District Judge in Selection Grade. The ten percent effective strength of the RHJS yearwise was/is:-
Year Post
1996-97 18
1997-98 20
1998-99 19
1999-2000 20
2000-2001 19
2001-2002 23
2002-2003 29