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[Cites 0, Cited by 0] [Section 17H] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17H(b) in A.P. Farmers Organisation Rules, 1997

(b)The Executive Engineer concerned shall be the authority to take over the charge of the Distributory Committee with all records and exercise the powers and perform the functions of the Farmers Organisations till such time, such Distributory Committee is constituted or reconstituted.