Himachal Pradesh High Court
Unknown vs Vinod Kumar V. Narender Singh Negi on 10 August, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
.
Vinod Kumar v. Narender Singh Negi CMP No. 7606 of 2023 in CMPMO No. 206 of 2023 10.8.2023 Present: Mr. Naresh Sharma, Advocate, for the applicant/petitioner.
of Mr. K.B. Khajuria, Advocate, for the non- applicant/respondent.
rt Report received from the court below reveals that costs of Rs. 25,000/- as quantified by this court stand deposited with the trial court and written statement filed by the petitioner-defendant pursuant to order dated 9.5.2023, passed in CMPMO No. 206 of 2023 has been taken on record. Costs deposited by the petitioner-defendant may be released in favour of the respondent-plaintiff.
In the meantime reply to the application be also filed within two weeks. List on 14.9.2023.
August 10, 2023 (Sandeep Sharma),
manjit Judge
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