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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(2)The strength of posts in each grade shall be such, as may be determined by Government, from time to time, provided that Government may-
(a)create any post permanent or temporary, from time to time, as may be found necessary: and
(b)leave unfilled or hold in abeyance or abolish any post, permanent or temporary, from time to time, without thereby entitling any person to any compensation.