Section 21(1) in Spicer Adventist University Act, 2014
(1)The Governing Body of the University shall consist of the following members, namely :-(a)the President ;(b)the Vice-Chancellor ;(c)five persons, nominated by the sponsoring body out of whom two shall be eminent educationists; one expert of management or information technology from outside the University, nominated by the President;(d)two persons, nominated by the State Government ;(e)two representatives of the industries to be nominated by the president ;(f)the Registrar of the University who shall be a non-voting invitee to the Governing Body.
