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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(4)At the end of the examinations the Examination Superintendents will return to the Registrar all the un-used Question Papers together with an account of those used in the form given in Schedule IV.