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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Himachal Pradesh - Subsection

Section 61(1)(vi) in The Himachal Pradesh Police Act, 2007

(vi)provide all requisite assistance to victims of crime and of road and other accidents and in particular ensure that they are given prompt medical aid, at the nearest facility equipped for the purpose;