Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Uttar Pradesh - Subsection Section 40(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (2)The emoluments and other conditions of service of officers and other servants of the Zila Panchayat shall be such as may be prescribed.
