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State of Uttar Pradesh - Section

Section 40 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

40. Qualifications, conditions of service, etc.

(1)The qualifications of persons to be appointed to the posts of Vitta Adhikari, Karya Adhikari, Abhiyanta and Kar Adhikari created under sub-section (1) of Section 39 and to all posts created under sub-section (2) of that section shall be as may be prescribed.
(2)The emoluments and other conditions of service of officers and other servants of the Zila Panchayat shall be such as may be prescribed.