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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(5) in Manonmaniam Sundaranar University Act, 1990

(5)All property, whether movable or immovable, including lands, buildings, equipments, books and library and all rights of whatsoever kind owned by or vested in, or held in trust by immediately before the notified date, the Madurai-Kamaraj University at the University Centre at Palayamkottai as well as all liabilities legally subsisting against that University at the Centre shall stand transferred to, and vest in, the Manonmaniam Sundaranar University.