Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Mizoram - Subsection

Section 118(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)Motions may be moved at this stage to refuse or reduce the total amount of any demand for grant or to omit or reduce the amount of any of it or unit of appropriation composing the grant.