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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(2)The persons enumerated in Column 6 of Schedules I and II shall be eligible if for promotion to posts specified against them in Column 2 thereof to the extent indicated in Column 4 subject to their possessing minimum qualification and experience on the first day of the month of April of the year of selection as specified in Column 7.