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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vii) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(vii)Candidates who are pursuing a Diploma course in Pharmacy shall be eligible for entry into B.Pharmacy course at second year stage of the course provided they have passed final year examination as on the date of their Counselling for admission, candidates admitted under this category cannot seek permission to complete their training programme, if any, in part or whole during there period of study of B. Pharmacy, However, they can undergo training during vacation period of B. Pharm;,:. study.