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[Cites 0, Cited by 0] [Section 74(10)] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(10)(ii) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(ii)in the case of tablets or other articles, with the quantity of the drugs in each article, and the number of articles in the package or bottle.