Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(a) in Assam Agricultural Engineering Service Rules, 1983 (a)Class I. It shall include the cadres-(i)Chief Engineer, Agriculture;(ii)Superintending Engineer, Agriculture;(iii)Executive Engineer, Agriculture.
