Madhya Pradesh High Court
Rohit Mer vs The State Of Madhya Pradesh Thr on 26 June, 2018
1 MCRC-20803-2018 The High Court Of Madhya Pradesh MCRC-20803-2018 (ROHIT MER Vs THE STATE OF MADHYA PRADESH THR) 2 Gwalior, Dated : 26-06-2018 None for the parties.
As information has been sent by the Secretary, the High Court Bar Association, Gwalior to the Principal Registrar, High Court of Madhya Pradesh, Bench Gwalior to the effect that the President, Vice President and some other members of the Bar were attacked by some miscreants, as a result of which the lawyers are abstaining from work.
List this case on 28/06/2018 (G.S. AHLUWALIA) JUDGE MKB MAHENDRA KUMAR BARIK 2018.06.26 15:01:06 +05'30'