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[Cites 0, Cited by 2] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1) in The Maharashtra Shops and Establishments Act, 1948

(1)No commercial establishment shall on any day be opened earlier than 8.30 am. and closed [later than 9.30 p.m.] [These words figures and letters 'substituted by Maharashtra 34 of 2005, Section 2.]