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State of Maharashtra - Section

Section 13 in The Maharashtra Shops and Establishments Act, 1948

13. Opening and closing hours of commercial establishments.

(1)No commercial establishment shall on any day be opened earlier than 8.30 am. and closed [later than 9.30 p.m.] [These words figures and letters 'substituted by Maharashtra 34 of 2005, Section 2.]
(2)Subject to the provisions of sub-section (1), the [State] [This word was Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may fix later opening or earlier closing hours for different classes of commercial establishments or for different areas or for different periods of the year.