Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974

5. Meeting of the Committee.

- At every meeting of the Committee, the Managing Director or in his absence, the Secretary or in the absence of both, the Accounts Officer, shall preside. The presence of at least there members shall be necessary to form quorum for the transaction of business. Each member shall have one vote and in case of equality of votes, the presiding officer shall have a casting vote.