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State of Haryana - Section

Section 65 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

65. Ventilation of cesspool.

(1)Every cesspool shall be ventilated by a cast iron or galvanized iron pipe not less than 75 mm. in diameter or equivalent sectional area.
(2)The vent pipe shall be protected at the top by a wire dome and shall be:-
(a)carried at least 4.50 m. higher than any skylight or window situated within a distance of 12 m. therefrom.
(b)carried at least 1.50 m. higher than eave or the roof, if affixed to a wall supporting the eave ; and
(c)erected or affixed so as to cause the least practicable nuisance or inconvenience to the inhabitants of the neighbourhood.