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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Haryana - Subsection

Section 65(2)(b) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(b)carried at least 1.50 m. higher than eave or the roof, if affixed to a wall supporting the eave ; and