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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2)(i) in The Orissa Bhoodan and Gramdan Rules, 1972

(i)land shall be handed back on a fixed date after close of the cultivating season and will remain with the Samiti before the start of the next cultivating season; and