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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Manipur - Subsection

Section 1(4)(c) in The Manipur University Act, 1980

(c)The Legislature of Manipur may by law provide for the transfer of the assets, liabilities and rights of the Jawaharlal Nehru University, Centre of Post-Graduate Studies, Imphal to the Manipur University :