Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(a) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991 (a)appoint any officer not below the rank of a Divisional Forest Officer to be a Licensing Officer for the purposes of this Act; and
