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[Cites 0, Cited by 0] [Section 17F] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17F(c) in A.P. Farmers Organisation Rules, 1997

(c)Any misappropriation of funds or misuse of power noticed shall be brought to the notice of the Superintending Engineer concerned who shall take further action in accordance with the provisions of the Act and the Rules.