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State of Andhra Pradesh - Section

Section 17F in A.P. Farmers Organisation Rules, 1997

17F. Inspection of records of a Farmers Organisation shall be as follows.

- 1. Water Users Association:
(a)The Competent Authority shall be the inspecting authority for any Water Users Association in his jurisdiction.
(b)The inspecting authority shall have access to all records, to be maintained by the Water Users Association and shall affix his signature and date on the records and registers with his remarks, upon inspection.
(c)Any misappropriation of funds or misuse of power noticed shall be brought to the notice of the Superintending Engineer concerned who shall take further action in accordance with the provisions of the Act and the Rules.