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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(2) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(2)Further no sums of money shall be spent without specific provision in the budget of the Board which shall be got duly approved by the State Government before the beginning of any financial year.