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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(3)(ii) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(ii)in case the equity deployed is equal to or below the normative level of 30%, the actual equity would be used for determination of Return on Equity in tariff computations;