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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Deepa Kumari And Ors. vs . State Of H.P. And Ors. on 3 March, 2022

Bench: Sabina, Satyen Vaidya

Deepa Kumari and Ors. vs. State of H.P. and Ors.

.

CWPOA No.2893 of 2020 03.03.2022 Present: Mr. Vinod Chauhan, Advocate, for the appellants.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.1, 3 and 4/State.

Mr. Raj Kumar Negi, Advocate, for respondent No.2.

Heard.

Admitted.



                                                                ( Sabina )
                                                                  Judge



                                                            ( Satyen Vaidya )
                March 03, 2022                                  Judge
                   (Yashwant)







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