Himachal Pradesh High Court
Deepa Kumari And Ors. vs . State Of H.P. And Ors. on 3 March, 2022
Bench: Sabina, Satyen Vaidya
Deepa Kumari and Ors. vs. State of H.P. and Ors.
.
CWPOA No.2893 of 2020 03.03.2022 Present: Mr. Vinod Chauhan, Advocate, for the appellants.
Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.1, 3 and 4/State.
Mr. Raj Kumar Negi, Advocate, for respondent No.2.
Heard.
Admitted.
( Sabina )
Judge
( Satyen Vaidya )
March 03, 2022 Judge
(Yashwant)
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