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[Cites 0, Cited by 0] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)In the Automatic mode, the train shall operate without intervention by the Train Operator except closing of train doors and starting from a station. The Automatic mode shall operate under the supervision and control of Automatic Train Protection functions.