Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3)(i) in Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

(i)the ticket is presented for cancellation upto three hours after the actual departure of the train irrespective of the distance;