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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(g) in The U.P. (Regulation Of Building Operations) Rules, 1985

(g)space to be left in and ground the building to secure a free circulation1 of air, admission of light, and access for scavenging purposes, and details of projections (if any) on the open spaces;