Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(9A) in The Goa, Daman And Diu Land Revenue Code, 1968 (9A)[ "contract of emphyteusis" means contract of emphyteusis granted under the Decree No. 3602 dated 24-11-1917; [Inserted by the Goa Act 6 of 2007.]
