Section 62(d) in The Maharashtra Animal and Fishery Sciences University Act, 1998
(d)all benefactions accepted or received by Veterinary, Dairy and Fisheries wings of any of the Krishi Vidyapeeths and held by it immediately before the appointed day shall be deemed to have been accepted or received or held by the University under this Act and all the conditions on which such benefactions were accepted or received or held shall be deemed to be valid under this Act, not withstanding that such conditions may be inconsistent with any of the provisions of this Act;
