Section 21 in The U.P. Sheera Niyantran Niyamavali, 1974
21. Prohibition of transfer and use of molasses for purposes other than that for which allotted [Sections 8 and 22].
(1)Except with permission of the Controller no molasses supplied to an allottee be transferred to any other person.(2)No molasses supplied to an allottee shall be used for a purpose other than that for which it has been allotted, except with the prior permission of the Controller.
