Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(d) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(d)the date or dates on which poll shall, if necessary, be taken, which or the first of which shall be a date not earlier than the last day for the withdrawal of candidature; and