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Union of India - Section

Section 16 in AICTE (Open and Distance Learning Education) Guidelines for Institutions - Deemed to be Universities, 2019

16. Assessment, Accreditation, and Audit.

- 16.1. The Institution recognised under these Guidelines for imparting programmes in ODL mode shall get all its programmes assessed through the Centre for Internal Quality Assurance once in a year in the format prescribed by the AICTE and the report on quality assurance shall, before the end of the academic year, be prominently placed on its website and a copy furnished to the AICTE.