Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(1) in Orissa School Education (Community Participations) Rules, 2000 (1)The concerned S.I. of Schools shall be Registering Authority for the Parent-Teachers Association of Primary Schools and NFE Centres within his jurisdiction.
