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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(1) in Andhra Pradesh Panchayat Raj Act, 1994

(1)No person shall make a hole or cause any obstruction in any public road vested in a Gram Panchayat except with the previous permission of the Executive Authority and subject to such conditions as the Executive Authority may impose.