Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(3)] [Section 123] [Entire Act]

State of West Bengal - Subsection

Section 123(3)(c) in The Howrah Improvement Act, 1956

(c)sums payable under a compromise of any suit or other legal proceeding or claim effected under section 161;