Section 236 in Andhra Pradesh Panchayat Raj Act, 1994
236. Qualifications for appointment as, and the manner of selection of, members of the Commission.
- The Chairman of the Commission shall be selected from among persons who have had experience in public affairs and the other members shall be selected from among persons who -(a)have special knowledge of the finances and accounts of Government; or(b)have had wide experience in financial matters and in administration; or(c)have special knowledge of economics.
