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State of Rajasthan - Section

Section 30 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

30. Appointment to the Service.

- Appointment to posts in the service by direct recruitment or by promotion, as the case may be, shall be made by the Appointing Authority on occurrence of substantive vacancies from the candidates selected under Rule 26 in order or merit and by promotion from the persons selected under Rule 28 and persons adjudged suitable under proviso (ii) and (iii) to Rule 6.