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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(III) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(III)Re-totaling of marks will be allowed on written request along with a payment receipt at POS Terminal installed in BOPEE Office, Srinagar/ Jammu or Bank Draft of Rs. 1000/- per subject in favour of FA/CAO, BOPEE payable at Jammu/Srinagar and it will be received within 3 days after the declaration of result. Any application received after the stipulated time will not be entertained.