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State of Jammu-Kashmir - Section

Section 35 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

35. Declaration of Result.

- (I) Results of the Entrance Examinations will be published at official website www.jakbopee.org.
(II)There is no provision for rechecking/reevaluation of the Answer Sheets and no query on the subject will be entertained.
(III)Re-totaling of marks will be allowed on written request along with a payment receipt at POS Terminal installed in BOPEE Office, Srinagar/ Jammu or Bank Draft of Rs. 1000/- per subject in favour of FA/CAO, BOPEE payable at Jammu/Srinagar and it will be received within 3 days after the declaration of result. Any application received after the stipulated time will not be entertained.