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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(b) in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988

(b)"road portion" shall mean and refer to the pipeline including pipes and necessary fittings, which extend from the last chamber of the internal sewer up to the Board's sewer.