Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Himachal Pradesh - Subsection Section 19(3) in Atal Medical and Research University, Himachal Pradesh Act, 2017 (3)The salary and allowances and other conditions of service of the Controller of Examinations shall be such, as may be prescribed.
