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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(3)(v) in Tamil Nadu Electricity Grid Code, 2005

(v)The prospective users shall be required to pay to the STU/transmission licensee the charges as (proposed by STU/transmission licensee) approved by the Commission, for the purposes of conducting initial interconnection studies, any additional studies as well as processing the application.