Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(4) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011 4.1.1- The charges for the electricity supplied by a Distribution licensee to a consumer shall generally consist of any one or more of the following :
