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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(8)(ii) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018

(ii)Drawings forwarded by the Secretary and signed and certified by the Town Planner to the effect that 'the technical recommendation made has reference to this drawings: