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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(4) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(4)While identifying and defining quality parameters and their values, generic and specific use of the produce shall be taken into consideration.Explanation. - In case of contract farming for seed production, genetic purity, germination percentage, viability, and other like activities, as the case may be in the contract, may be important parameters.